Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(2)(f) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(f)the conduct of examination, including the terms of office, manner of appointment and duties of the examining bodies, examiners and moderator;