Sanjay Balmik (Sweeper) vs The State Of Madhya Pradesh on 20 October, 2023

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Madhya Pradesh High Court

Sanjay Balmik (Sweeper) vs The State Of Madhya Pradesh on 20 October, 2023

Bench: Dinesh Kumar Paliwal

                                                             1
                            IN     THE      HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                              ON THE 20 th OF OCTOBER, 2023
                                         MISC. CRIMINAL CASE No. 38065 of 2023

                           BETWEEN:-
                           SANJAY BALMIK (SWEEPER) S/O SHRI NARESH
                           BALMIK, AGED ABOUT 22 YEARS, OCCUPATION:
                           LABOUR R/O VILLAGE GHOORDANG BASTI POLICE
                           STATION KOLGAVAN DISTRICT SATNA (MADHYA
                           PRADESH)

                                                                                           .....APPLICANT
                           (BY SHRI DEEPAK SAHU - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 POLICE STATION KOLGAVAN DISTRICT SATNA
                                 (MADHYA PRADESH)

                           2.    VICTIM "X"

                                                                                        .....RESPONDENTS
                           (MS. NALINI GURUNG - PANEL LAWYER FOR THE RESPONDENT
                           NO.1/STATE) (NONE FOR THE RESPONDENT NO.2/VICTIM DESPITE
                           SERVICE OF NOTICE)

                                 This application coming on for admission this day, the court passed the
                           following:
                                                              ORDER

This is the first bail application filed by the applicant under Section 439 o f the Cr.P.C. for grant of regular bail relating to FIR No.347/2023, dated 11.03.2023, registered at Police Station-Kolgavan, District-Satna (M.P.) for commission of offence under Sections 376, 506 of IPC and Section 5/6 of the Protection of Children from Sexual Offences Act, 2012. Applicant is in Signature Not Verified detention since 11.03.2023.

Signed by: ASHISH KUMAR JAIN Signing time: 10/20/2023 8:10:55 PM 2

As prayed by learned counsel for the applicant, this first bail application under Section 439 of Cr.P.C filed on behalf of applicant - Sanjay Balmik (Sweeper) is dismissed as withdrawn and not pressed.

(DINESH KUMAR PALIWAL) JUDGE @shish Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 10/20/2023 8:10:55 PM

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