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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5) in The M.P. Lok Vaniki Rules, 2002

(5)The Competent Authority shall take decision regarding the sanction of management plan within 30 days if the management plan area is upto 10 hectares and in case where the management plan area exceeds 10 hectares, the Competent Authority after receiving the approval as required in sub-rule (4) shall issue the sanction order of the management plan within 7 days.