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[Cites 0, Cited by 225] [Section 55(1)] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(1)(b) in The Himachal Pradesh Excise Act, 2011

(b)under sections 26, 43, 44, 45, 46, 47 or 59, except on the complaint of the Collector or an Excise Officer authorized by him in that behalf.