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[Cites 0, Cited by 0] [Section 215] [Entire Act]

Bengal Presidency - Subsection

Section 215(d) in Police Regulations, Bengal , 1943

(d)The officer-in-charge of the police-station to which the constable is deputed, shall before the latter returns to his own district, sign a certificate that the constable knows and can. identify the bad characters under surveillance in that police-station.