Section 23(1)(c) in The Goa Excise Duty Act, 1964

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(c) in The Goa Excise Duty Act, 1964

(c)examine any book, account, or register or examine, test, measure or weigh any materials, stills, utensils, implements, apparatus, [excisable article or foreign liquor] [Substituted by Amendment Act 11 of 1973.] found in any such place as is referred to in clauses (a) and (b) above; and

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State of Goa - Subsection

Section 23(1)(c) in The Goa Excise Duty Act, 1964