Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Telangana - Subsection Section 22(5) in Telangana Urban Areas (Development) Act, 1975 (5)The Authority may borrow money by way of loans or debentures or in any other manner from any source, other than the Government.
