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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018

(b)The College shall be located at a place within the radius of 15 Km where there is a District and Sessions Court, so as to enable the students to attend Courts as part of their practical training course of their study.