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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(4)(e) in The Orissa Grama Panchayats Act, 1964

(e)Protected forests within the meaning of the Indian Forest Act, 1927 (16 of 1927) and unreserved forests within the meaning of the Madras Forest Act, 1882 (Madras Act 5 of 1882) in respect of the management, protection and maintenance thereof for timber, fuel, fodder and other purposes;