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State of Maharashtra - Section

Section 174E in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

174E.

Such proposals or matters only as he within the functions of the Students' Council specified under clause (5) of section 34 of the Act, and such other proposals or matters as are referred to them by any other authority or officer of the University shall be entertained and discussed at the meeting of the Council.