Supreme Court - Daily Orders
Ambala Bus Syndicate P.Ltd. vs Chandigarh Administration on 27 March, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.801 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19092/2011
AMBALA BUS SYNDICATE P.LTD. Petitioner(s)
VERSUS
CHANDIGARH ADMINISTRATION & ORS. Respondent(s)
Date : 27-03-2018 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s)
Mrs. Rani Chhabra, AOR
For Respondent(s) Mr. Sudhir Walia, Adv.(Mentioned by)
Mr. Abhishek Atrey, AOR
Mr. Jagjit Singh Chhabra, AOR
UPON being mentioned the Court made the following
O R D E R
List next week.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR CUM PS COURT MASTER
(This matter is listed at Item No. 51 on 28.3.2018) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2018.03.27 17:03:34 IST Reason: