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[Cites 0, Cited by 0] [Section 1(11)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(11)(a) in Clausewise List of Rates of Sales Tax in Punjab

(a)that the production programme of the electronic goods manufactured and sold has been approved by the Department of Electronics or the Development Commissioner, Small Scale Industries, or the Director of Industries, Punjab; and