Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 116 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 116. Accounts, audit, inspection. (1)Every Market Committee shall maintain the following account books and registered in the forms attached to these rules.-
