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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(i) in The Sikh Gurdwaras Act, 1925

(i)is less than [twenty-five] [Substituted for the words 'twenty-one' by Punjab Act 1 of 1959, Section 22(a).] years old;