Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 89(2)(n) in Jammu and Kashmir Chit Funds Act, 2016

(n)the procedure to be followed by the Registrar or his nominee for settling the disputes referred to him under section 64 ;