Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 8 in Bihar Factories Rules, 1950 8. (i) Details of facilities (examination, testing etc.) at his disposal (ii)Arrangements for calibrating and maintaining the accuracy of these facilities
