Section 3(1)(a) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)Applicant shall have the following:

(i)experts and skilled staff with relevant qualification and experience in (1) power system, (2) finance, and commerce;

(ii)adequate space for office, communication facilities like telephone, fax, computer, internet facilities etc; and

(iii)own website to post all necessary information relating to his electricity trade:

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