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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(45) in The Jammu and Kashmir Electricity Act, 2010

(45)"Power System" means all aspects of generation, transmission, distribution and supply of electricity and includes one or more of the following, namely:-
(a)generating station;
(b)transmission or main transmission lines;
(c)sub-stations;
(d)tie-lines;
(e)load dispatch activities;
(f)mains or distribution mains;
(g)electric supply lines;
(h)overhead lines;
(i)service lines;
(j)works;