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[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(b) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(b)The Notification whereunder the Punjab Police Rules were adapted for regulating the conditions of service of the post of DSPs in UT Chandigarh shall be repealed w.e.f. issuance of this notification.