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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ii) in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975

(ii)any corporation not being a company as defined in section 3 of the Companies Act, 1956 (Central Act 1 of 1956) or a local authority established by or under any law and owned or controlled by the Government; and