Bombay High Court
Ramesh Abhishek vs National Spot Exchange Ltd. And Anr on 29 July, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
1/4 2 IA-1998-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
INTERIM APPLICATION NO.1998 OF 2023
Ramesh Abhishek .. Applicant
Versus
National Spot Exchange Ltd. and anr. .. Respondents
WITH
CRIMINAL APPEAL NO. 461 OF 2023
WITH
INTERIM APPLICATION NO.1770 OF 2023
IN
CRIMINAL APPEAL NO.461 OF 2023
WITH
INTERIM APPLICATION NO.1771 OF 2023
IN
CRIMINAL APPEAL NO. 461 OF 2023
WITH
INTERIM APPLICATION NO.1774 OF 2023
IN
CRIMINAL APPEAL NO. 461 OF 2023
WITH
INTERIM APPLICATION NO. 1772 OF 2023
IN
CRIMINAL APPEAL NO. 461 OF 2023
WITH
INTERIM APPLICATION NO. 1822 OF 2023
IN
CRIMINAL APPEAL NO. 461 OF 2023
WITH
INTERIM APPLICATION NO. 1819 OF 2023
IN
CRIMINAL APPEAL NO. 461 OF 2023
WITH
INTERIM APPLICATION 1821 OF 2023
IN
CRIMINAL APPEAL NO. 461 OF 2023
WITH
INTERIM APPLICATION NO. 1826 OF 2023
IN
CRIMINAL APPEAL NO.461 OF 2023
WITH
Ashish
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CRIMINAL APPEAL NO. 462 OF 2023
WITH
INTERIM APPLICATION NO. 1777 OF 2023
IN
CRIMINAL APPEAL NO. 462 OF 2023
WITH
INTERIM APPLICATION NO.1776 OF 2023
IN
CRIMINAL APPEAL NO.462 OF 2023
WITH
CRIMINAL APPEAL NO. 1155 OF 2023
WITH
CRIMINAL APPEAL NO.630 OF 2023
WITH
INTERIM APPLICATION NO.1998 OF 2023
IN
CRIMINAL APPEAL NO.630 OF 2023
WITH
INTERIM APPLICATION NO.2665 OF 2023
IN
CRIMINAL APPEAL NO. 630 OF 2023
WITH
CRIMINAL APPEAL NO.664 OF 2023
WITH
CRIMINAL APPEAL NO.665 OF 2023
WITH
CRIMINAL APPEAL NO. 666 OF 2023
WITH
CRIMINAL APPEAL NO.667 OF 2023
WITH
CRIMINAL APPEAL NO.668 OF 2023
WITH
CRIMINAL APPEAL NO.669 OF 2023
WITH
CRIMINAL APPEAL NO.679 OF 2023
WITH
CRIMINAL APPEAL NO.681 OF 2023
WITH
CRIMINAL APPEAL NO.682 OF 2023
WITH
CRIMINAL APPEAL NO.683 OF 2023
WITH
CRIMINAL APPEAL NO.684 OF 2023
WITH
Ashish
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CRIMINAL APPEAL NO.884 OF 2023
Mr.Amit Desai, Senior Advocate a/w. Mr. Mihir Gheewala a/w Mr.
Vikrantsingh Negi, Ms. Ekta Tyagi, Ms. Sneha Barange, Ms.Priyamvada
Singhania i/b. DSK Legal for Appellant in Appeal Nos.679 of 2023 & 681
of 2023.
Mr.Raja Thakare, Senior Adv. a/w. Mr.Mihir Gheewala a/w.
Mr. Vikrantsingh Negi, Ms. Ekta Tyagi, Ms. Sneha Barange,
Ms.Priyamvada Singhania, Mr. Siddharth Jagwati i/b. DSK Legal for
Appellant in Appeal 682 of 2023 & 683 of 2023.
Mr.Amit Desai, Senior Advocate a/w. Mr.Pranav Badheka, Mr.Gopal
Krishna Shenoy, Mr. Prashant Pawar, Mr. Vaibhav Singh, Mr. Bryan Pillai,
Mr. Manas Kotak i/b. Shardul Amarchand Mangaldas & Co. for Appellant
in Appeal Nos. 461 of 2023 & 462 of 2023.
Mr.Amit Desai, Senior Advocate a/w. Mr.Gopal Krishna Shenoy, Mr.
Pranav Badheka, Mr.Vaibhav Singh, Mr.Bryan Pillai & Mr.Manas Kotak
i/b. Shardul Amarchand Mangaldas & Co. for Appellant in Appeal Nos.
664 of 2023 & 667 of 2023.
Mr. Prateek Seksaria a/w Mr.Vaibhav Singh, Mr.Bryan Pillai & Mr.Manas
Kotak i/b. Shardul Amarchand Mangaldas & Co. for Appellant in Appeal
Nos. 668 of 2023 & 669 of 2023.
Mr. Mihir Desai, Senior Advocate a/w. Mr. Mihir Mody, Mr. Dhaval Patil
i/b. M/s. K Ashar & Co. for Appellant in Appeal No.630/2023.
Mr.Aditya Mehta for Intervenor in Interim Application No. 1819 of 2023,
1821 of 2023 & 1822 of 2023, IA No.1821/23, and Appeal No.1684/2023.
Mr.Abad Ponda, Senior Advocate a/w. Mr.Arvind Lakhavat, Mr.Nimeet
Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya, i/b. MZM Legal LLP for
Respondent No.2 in Appeal No.461 of 2023.
Mr.Arvind Lakhavat, Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya,
i/b. MZM Legal LLP for Respondent No.1 in Appeal No.1155 of 2023,
630/2023 .
Mr.Arvind Lakhavat, Mr. Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit
Vaidya, i/b. MZM Legal LLP for Respondent No.2 in Appeal No.681 of
2023, 683/2023, 684/2023.
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Mr.Abad Ponda, Senior Advocate a/w. Mr.Arvind Lakhavat, Mr.Nimeet
Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya, i/b. MZM Legal LLP for
Respondent No.2 in Appeal No. 665/2023.
Mr.Mihir Gheewala i/by Mr.Santosh Pawar, Mr. Aditya Mehta, Mr. Farhad
Paathaki for Appellants in Appeal No.684 of 2023.
Mr. Manoj Mohite, Senior Advocate A/W Mr.Nimeet Sharma,Ms. Jalpa
Shah, Mr. Vinit Vaidya i/b MZM Legal LLP, for the Respondent No.1 in
Criminal Appeal No.884 of 2023
Mr.Rajiv Chavan, Senior Advocate i/b. Mr.Gaurav Parkar for
Respondent No.2 in Appeal no. 462/2023, 664/2023, 666/2023, 668/2023,
679/2023, 682/2023
Mr. Avinash B. Avhad, Spl. Public Prosecutor a/w Mr. Mahesh Rawool, JP.
Yagnik and Dr. Ashvini A. Takalkar, APP, for Appellant / Respondent-State
in Appeal No.1155/2023 and Appeal No.884/2023, Mr. Avinash Avhad,
Spl. Public Prosecutor a/w Dr. Ashvini A Takalkar, APP, for State in all
other Appeals.
CORAM: BHARATI DANGRE &
MANJUSHA DESHPANDE, JJ.
DATED : 29th JULY, 2024 P.C:-
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