Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Madhya Pradesh - Subsection Section 19(2)(x) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009 (x)promote establishment of dedicated helplines for senior citizen at district headquarter to being with.