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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Madhya Pradesh - Subsection

Section 129(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(1)There shall be a separate and independent Audit Organisation under the control of the State Government to perform audit of accounts of Panchayats.