Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(3D)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(3D)(iv) in The Himachal Pradesh Tenancy And Land Reforms (Amendment) Act, 1994

(iv)in sub-section (4),-