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State of West Bengal - Section

Section 91A in The Cess Act, 1880

91A. [ Payment of commission to tahsildars. - [section 91A inserted by Bengal Act 4 of 1910.]

The Collector may, with the sanction of the Commissioner, pay to any person appointed by him to collect the road cess and public works cess such percentage of the total amount collected by such person as to him may seem fit.]