Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of West Bengal - Subsection Section 107(2) in The West Bengal Correctional Services Act, 1992 (2)The State Government may make an order under sub-section (1) to have effect from any date not earlier than the date of commencement of this Act.
