Calcutta High Court (Appellete Side)
Kotak Mahindra Bank Limited vs Sairam Ilindra & Anr on 10 August, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
10.08.2023 Court No. 19 Item No.08 CP C.O. 527 of 2022 Kotak Mahindra Bank Limited Vs. Sairam Ilindra & anr. Ms. Aqsia Hasan ...for the petitioner. Mr. Satadeep Bhattacharya Mr. Uttam Sharma ....for the opposite parties. The interim order already passed, is extended upto December 31, 2023 or until further orders, whichever is earlier.
Let the matter appear in the monthly list of November, 2023, under the heading 'Fixed Matters'.
(Shampa Sarkar, J.)