Supreme Court - Daily Orders
Rajesh Sachdeva vs Iit Roorkee (Indian Institute Of ... on 12 May, 2016
@ ITEM NO.62 REGISTRAR COURT. 2 SECTION
IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 27002/201
5
JAYAMMA K Petitioner(
s)
VERSUS
STATE OF KARNATAKA AND ANR. Respondent(
s)
(with interim relief and office report)
WITH
SLP(C) No. 7600/2016
Office Report)
Date : 12/05/2016 These petitions were called on for hearing today.
For Petitioner(s)
Mr. H. Chandra Sekhar,Adv.
Mr. Prakash Ranjan Nayak,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time, as last chance is given to the learned counsel for the petitioner for filing the spare copies of the petition whereafter notice shall be issued to the respondents with utmost dispatch.
Signature Not VerifiedList again on 4.8.2016.
Digitally signed by Madhu Grover Date: 2016.05.12 16:14:28 SCT Reason:(M V RAMESH) Registrar MG