Chattisgarh High Court
Kalu Ram Kole vs State Of Chhattisgarh 9 Mcrc/9466/2018 ... on 4 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 9465 of 2018
Kalu Ram Kole Versus State Of Chhattisgarh
1
04-12-2018Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi