Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(5)(g) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(g)is too lengthy or have been answered previously;