Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Sonalika Kaushal vs State Of Punjab And Another on 10 September, 2013

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH

                                      *****
                                          CWP No.17724 of 2013
                                    Date of Decision:10.09.2013
                                      *****
Sonalika Kaushal
                                                           . . . .Petitioner

                            Versus

State of Punjab and another

                                                        . . . . Respondents
                                        *****

CORAM:     HON'BLE MR.JUSTICE RAKESH KUMAR JAIN

                                *****
Present:   Mr.Ashok Goel, Advocate, for the petitioner.

           Mr.V. Ramswaroop, Addl. A.G. Punjab.

           Mr.Manish Dadwal, Advocate,
           for respondent No.2.
                                        *****
RAKESH KUMAR JAIN, J.

List for re-hearing on 11.9.2013.

(RAKESH KUMAR JAIN) 10.09.2013 JUDGE Vivek Pahwa Vivek 2013.09.11 10:01 I attest to the accuracy and integrity of this document