Punjab-Haryana High Court
Sonalika Kaushal vs State Of Punjab And Another on 10 September, 2013
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.17724 of 2013
Date of Decision:10.09.2013
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Sonalika Kaushal
. . . .Petitioner
Versus
State of Punjab and another
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.Ashok Goel, Advocate, for the petitioner.
Mr.V. Ramswaroop, Addl. A.G. Punjab.
Mr.Manish Dadwal, Advocate,
for respondent No.2.
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RAKESH KUMAR JAIN, J.
List for re-hearing on 11.9.2013.
(RAKESH KUMAR JAIN) 10.09.2013 JUDGE Vivek Pahwa Vivek 2013.09.11 10:01 I attest to the accuracy and integrity of this document