Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(3)(a) in Kerala Private Forests (Vesting and Assignment) Act, 1971

(a)no appeal has been preferred against the decision of the Tribunal within the period specified there for; or