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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in The Bihar and Orissa Nurses Registration Act, 1935

(1)Except as otherwise provided in Section 3 and in this Section, the term of office of a member of the Council, other then an ex-officio member, shall be of three years, and shall commence from the date of the notification of his election or nomination under sub-section (3) of Section 3.