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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3)(b) in The Haryana and Punjab Agricultural Universities Act, 1970

(b)to be the ex officio Secretary to the Academic Council and to the Board and to place before such Council and Board all such information as may be necessary for the transaction of business of the Council or the Board, as the case may be;