Jammu & Kashmir High Court - Srinagar Bench
Ghulam Nabi Khanday And Others vs Mushtaq Ahmad And Others on 12 December, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 72
Regular Cause List
THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(Through Virtual Mode from Jammu)
CR no. 33/2022
Ghulam Nabi Khanday and others
...Appellant(s)/Petitioner(s)
Through: Mr. G. A. Lone, Adv. with Mr. Mujeeb Indrabi, Adv.
Vs.
Mushtaq Ahmad and others
...Respondent(s)
Through: Mr. Malik Mushtaq, Advocate
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
12.12.2022 Scanned record of the Trial court be summoned. List this matter for further consideration at the request learned counsel for the parties on 10.03.2023.
Interim direction, if any, to continue till next date of hearing before the Bench.
(VINOD CHATTER KOUL) JUDGE SRINAGAR 12.12.2022 "Imtiyaz"
IMTIYAZ UL GANI 2022.12.15 10:24 I attest to the accuracy and integrity of this document