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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(n) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(n)"Local Candidate" means the Candidate in relation to the local area as specified in Rule (6) of these Rules.