Delhi High Court - Orders
Transport Corporation Of India Ltd vs Reserve Bank Of India & Anr on 15 July, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 361/2012, CCP(O) 62/2018, I.As. 2767/2012, 13775/2016,
8392/2018, 10192/2018 & 10193/2018
TRANSPORT CORPORATION OF INDIA LTD
..... Plaintiff
Through: Ms. Diya Kapur, Mr. Raghav Kumar
and Mr. Aditya Ladha, Advs.
versus
RESERVE BANK OF INDIA & ANR
..... Defendant
Through: Mr. Neeraj Yadav and Ms. Aditi
Sharma, Advs. for D-2
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 15.07.2022 It is already 17:15 Hrs. Renotify on August 18, 2022.
V. KAMESWAR RAO, J JULY 15, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:16.07.2022 17:03:02