Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 207 in Rajasthan District Board Account Rules

207.

In the investment accounts shall be shown the balance of investments at the beginning of the month, the amount invested during the month, the amounts withdrawn or securities or cash certificates encashed and the balance at the end of the month.