Section 18(a) in Orissa Human Rights Commission (Procedure) Regulations, 2003
(a)Orders of the Commission shall be recorded in the Order Sheet in Form-10. Lengthy orders shall be recorded on separate sheets and appended to the Order Sheet. P.S. or P.A. attached to the Chair person or Member shall enter in the relevant column of the Order Sheet the date of the order and the number of the pages.
