Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Maharashtra - Subsection Section 35(2)(c) in The Pandharpur Temples Act, 1973 (c)to call for tenders for works or supplies, and accept such tender, when the amount or value thereof does not exceed five thousand rupees ;