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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(ac) in The U.P. Water Management And Regulatory Commission Act, 2008

(ac)"Water User Entity" means any Water User entity including Water Users' Association, utility, Industrial Users' Association or any other group or individual which is authorized by the Commission to receive and utilize a water entitlement;