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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(q) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(q)promoting research and development for advancement in biometrics and related areas, including usage of Aadhaar numbers through appropriate mechanisms;