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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in The Jai Narain Vyas University Jodhpur Act, 1962

(1)All teaching recognised by the University shall be conducted in the University or in colleges and institutions;Provided that for the purposes of clause (12) of section 4, the teaching so aided, may be recognised by ordinances for general or specific purposes.