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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(2)(f) in Himachal Pradesh Societies Registration Act, 2006

(f)the levy of fee and late fee for submission of annual list of Governing body with Registrar and the form and documents to be submitted with the annual list under section 34;