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Supreme Court - Daily Orders

M/S Mideast Integrated Steel Ltd vs The State Of Odisha And Ors Steel And ... on 4 July, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.28                     COURT NO.7                 SECTION XIA

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   7206/2016

     (Arising out of impugned final judgment and order dated 16/12/2015
     in WPC No. 17403/2012 passed by the High Court of Orissa at
     Cuttack)

     M/S MIDEAST INTEGRATED STEEL LTD AND ANR                   Petitioner(s)

                                           VERSUS

     STATE OF ODISHA AND ORS                                    Respondent(s)

     WITH
     S.L.P.(C)...CC No. 8869/2016
     (With appln.(s) for permission to file SLP and Office Report)

     S.L.P.(C)...CC No. 8960/2016
     (With (With appln.(s) for permission to file SLP and Office Report)

     S.L.P.(C)...CC No. 9246/2016
     (With appln.(s) for permission to file SLP and Office Report)

      S.L.P.(C)...CC No. 9326/2016
     (With appln.(s) for permission to file SLP and Office Report)

      S.L.P.(C)...CC No. 8728/2016
     (With appln.(s) for permission to file SLP and Office Report)

      S.L.P.(C)...CC No. 11660/2016
     (With appln.(s) for permission to file SLP and Office Report)

     Date : 04/07/2016       These petitions were called on for hearing
                             today.

     CORAM :                 HON'BLE MR. JUSTICE MADAN B. LOKUR
                             HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)       Mr.   Salman Khurshid, Sr. Adv.
                             Ms.   Udita Singh, Adv.
                             Mr.   Lakshmi Raman Singh,Adv.
                             Ms.   Sweta, Adv.

                             Mr. Ashok K. Parija, Sr. Adv.
Signature Not Verified
                             Mr. Dhananjaya Mishra, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2016.07.04
                             Mr. Ramendra Mohan Patnaik,Adv.
17:02:40 IST
Reason:

                             Mr. R.N. Karanjawala, Adv.


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                    Mrs. Nandini Gore, Adv.
                    Ms. Devina Sehgal, adv.
                    Mr. Kartik Bhatnagar, Adv.
                    Ms. Trishala Kulkarni, Adv.
                    Mr. Mandeep Kalra, Adv.
                    Mrs. Karanjawala, Adv.
                    For M/s. Karanjawala & Co.

                    Mr.   Shiv Mangal Sharma, Adv.
                    Mr.   Shrey Kapoor, Adv.
                    Mr.   Saurabh Rajpal, Adv.
                    For   M/s Aura & Co.

                    Mr. Naveen Kumar,Adv.

For Respondent(s)


        UPON hearing the counsel the Court made the following

                               O R D E R

List the matters before a Bench of which one of us (Justice R.K. Agrawal) is not a Member.





(Meenakshi Kohli)                                    (Jaswinder Kaur)
  Court Master                                         Court Master




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