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[Cites 0, Cited by 0] [Section 1114] [Entire Act]

State of Haryana - Subsection

Section 1114(2) in Punjab Jail Manual

(2)The detailed plans and estimate will be sent to the Superintendent for countersignature and afterwards returned to the Executive Engineer who will transmit them through the Superintending Engineer to the Inspector-General, for the counter-signature and approval of these officers.