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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(e) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(e)The authorities to whom copies of audit report to be given under section 8.
(ee)The manner in which and the time within which a clarification shall be sought under sub-section (1-C) of section 10.