Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] State of Gujarat - Subsection Section 75(2)(ii) in The Bombay Irrigation Act, 1879 (ii)In section 17 before the word "any" prefix the words "Subject as aforesaid".