Patna High Court - Orders
M/S Essell Lubricants And Chemicals ... vs The State Of Bihar Through Shri Amir ... on 29 August, 2025
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.293 of 2025
In
Civil Writ Jurisdiction Case No.10038 of 2020
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M/s Essell Lubricants and Chemicals Private Limited
... ... Petitioner/s
Versus
The State of Bihar through Shri Amir Subhani, Chief Secretary
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Abhishek Kumar
For the Opposite Party/s : Mr.Additional Advocate General 7
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
3 29-08-2025Learned Counsel for the State prays for and is granted four weeks' further time to pursue L.P.A. No. 576 of 2024 or stay petition in L.P.A. No. 576 of 2024.
List this case, under the same heading, on 26 th September, 2025.
(Anil Kumar Sinha, J.) Prabhakar Anand/-
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