Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(3) in Orissa Zilla Parishad Election Rules, 1994

(3)If at any time an election for constitution of Parishad is conducted under these rules simultaneously with the elections for constitution of the Grama Panchayats or Panchayat Samitis or both, the polling stations for a constituency shall be located at such place as the Commissioner may, by order, determine.